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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(10) in Himachal Pradesh Food Security Rules, 2019

(10)Any consumer or local resident attached to the fair price shop shall be entitled to inspect the Stock Register, Ration Card Register, other records and stocks available at the fair price shops at the pre-appointed date/time.