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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(2)(g) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(g)to undertake urgent repairs required for safety or convenience of the devotees ;