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State of Bihar - Section

Section 35 in The Bihar Forest Service Rules, 1953

35.

Seniority of officers appointed to the Service shall be determined with reference to the date of their substantive appointment to the Service.
(i)in the case of members of the Service appointed by direct recruitment at the same time, their seniority inter se shall be in the order of merit in which their names are placed in the list of successful candidates at the Final Examination of the Indian Forest College, Dehra Dun;
(ii)in case where appointments are made to the Service both by direct recruitment and promotion of selected Rangers at the same time, the promoted members of the Service shall be senior to the members directly recruited; and
(iii)the seniority inter se of Rangers on substantive appointment to the Service by promotion at the same time shall be their seniority inter se held as Rangers.