Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2)(g) in The M.P. Public Trusts Act, 1951

(g)the manner of audit of the accounts under sub-section (2) and the fee for special audit under sub-section (4) of Section 16;