Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(2)(b) in The Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965

(b)the right of access of the public to a protected monument and the fee, if any to be charged therefor;