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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(i) in The Andhra Pradesh Lotteries Act, 1968

(i)in the cities of Hyderabad and Secunderabad, not below the rank of an Inspector authorised by the Commissioner of Police by general or special order in writing; and