Section 3(9)(a) in The Chennai City Corporation Building Rules, 1972

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State of Tamilnadu - Subsection

Section 3(9)(a) in The Chennai City Corporation Building Rules, 1972

(a)to furnish him with any information on matters referred to in these rules which have not already been given in the documents received thereunder or with any document required by that section which has not been sent in, or

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State of Tamilnadu - Subsection

Section 3(9)(a) in The Chennai City Corporation Building Rules, 1972