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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(2)(g) in Jharkhand Panchayat Raj Act, 2001

(g)all public drains, water distributaries, springs, ponds, ghats, reservoirs, tanks, wells, water bridges, outlets, tunnels, pipes, pumps, and other public works constructed or founded or established at the cost of the gram panchayat or otherwise and all bridges, buildings, fuel, building materials and articles attached or connected therewith and any land (not being private property) adjoining a pond;