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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(2) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(2)The Academic Council shall consist of the following persons, namely:-
(a)the Director General, who shall be the Convenor thereof;
(b)three persons from amongst the educationists of repute or men of letters or members of the learned professionals or eminent public men, who are not in the service of the Sansthan, nominated by the Chairman in consultation with the General Council;
(c)The Director, Public Relations, Government of Madhya Pradesh;
(d)A nominee of Editors Guild on the Managing Council;
(e)All the Heads of the Departments of the Sansthan;
(f)All professors other than the Heads of the Departments, if any;
(g)The Executive Director of the Sansthan;
(h)An Editor of a well-known Hindi daily to be nominated by the State Government;
(i)A teacher of journalism who is the member of the General Council; and
(j)A Mass Communication expert of Madhya Pradesh to be nominated by the State Government.