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[Cites 0, Cited by 0] [Section 2] [Entire Act]

United Province - Subsection

Section 2(b) in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal)

(b)"Khaddar" or "Khadi" means any cloth woven on handloom in India from cotton, silk or woolen yarn handspun in India, or from a mixture of any two or all of such yarns;