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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(2)(a) in Jammu and Kashmir State Board of School Education Act, 1975

(a)all diplomas, certificates and privileges granted by the Board of Secondary Education under the Jammu and Kashmir Secondary Education Act, 1965 shall be as good and valid as if conferred and granted by the Board under this Act; and