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[Cites 0, Cited by 3] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(ii) in The Industrial Disputes Act, 1947

(ii)it is continued in contravention of an order made under sub-section (3) of section 10 [or sub-section (4-A) of section 10-A] [ Inserted by Act 36 of 1964, Section 12 (w.e.f. 19.12.1964).].