Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2)(iv) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(iv)(such other similar or allied purposes as may be specified by general or special order;