Calcutta High Court
Hindusthan Gas & Industries Ltd vs Commr Fo Income-Tax Wb-Ii Calcutta on 28 March, 2014
Bench: Arun Mishra, Joymalya Bagchi
ORDER SHEET
ITA No.260 of 2000
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
HINDUSTHAN GAS & INDUSTRIES LTD
Versus
COMMR FO INCOME-TAX WB-II CALCUTTA
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
AND The Hon'ble JUSTICE JOYMALYA BAGCHI Date: 28th March, 2014 Nobody appears to prosecute the matter. Records are also incomplete, as reported by the Registry of this Court.
In view of the above, the petition is dismissed for non-
prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) /SN AKGoswami