Section 8(1) in The Orissa Contributory Provident Fund Rules, 1938
(1)The amount of subscription shall be fixed by the subscriber himself, subject to the following conditions :(a)It shall be expressed in whole rupees.(b)[ It may be any sum, so expressed, not less than 8 ⅓ per cent of his emoluments and not more than his emoluments] [Substituted by F.D.No. 23114, dated 6.5.1981.]
