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Calcutta High Court

Commissioner Of Income Tax Kolkata-I vs M/S.Gold View Financial Services ... on 25 June, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                I.T.A. 706 of 2007

                          IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction (Income Tax)
                                  Original Side

                       COMMISSIONER OF INCOME TAX KOLKATA-I
                                      Versus
                     M/S.GOLD VIEW FINANCIAL SERVICES LIMITED


BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 25th June, 2014.


            For the Appellant :

            For the Respondent :

THE COURT : It is reported by the Registry of this Court that the appeal has been admitted but no paper book has been filed till date.

The appellant is directed to prepare requisite number of paper books and file the same in the department within eight weeks from date after serving copy thereof upon the respondent failing which the appeal shall stand dismissed without any further reference to the Bench.

(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2