Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(o) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955 (o)[ "Schedule" means a Schedule appended to these Conditions.] [Substituted and added by Notification dated 07.05.1970-Rajasthan Gazette, dated 07.05.1970.]
