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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(xxvii) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(xxvii)take all reasonable precautions to prevent the luggage, which may be carried on the roof of the vehicle being miscarried or lost on the way or drenched in the rains;