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State of Goa - Section

Section 10 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

10. Report about unauthorized diversion of land.

- Every Revenue Inspector shall be responsible for detecting and reporting to the Mamlatdar, every case of conversion of use of land from the purpose for which it was assessed to another. The report shall be accompanied by a sketch map showing the extent of the land, the use whereof is so converted, its assessment and proposals regarding its reassessment on the basis of prescribed rates and other factors governing the re-assessment.