Section 1(3) in The Prevention of Food Adulteration Rules, 1955
(3)[ The rules other than those contained in Part III, Appendix B, Item A. 12-Margarine, Part VI and Part VII shall come into force on the date of their publication in the Official Gazette, the rules contained in Part III, Appendix B, Item A.12-Margarine, shall come into force on the first day of June, 1956 and the rules contained in Part VI and Part VII shall come into force on [the first day of December] [Substituted by S.R.O. 1202, dated 19-5-1956.], 1956.]
