Bombay High Court
Virendrasingh Rampukar Khairwar (In ... vs State Of Maharashtra Thr. The ... on 5 September, 2018
Author: Ravi K. Deshpande
Bench: Ravi K. Deshpande
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL WRIT PETITION NO. 533 OF 2018
Virendrasingh Rampukar Khairwar (in Jail) ....Petitioner
V/S
State Of Maharashtra Thr. The Divisional ....Respondent
Commissioner Nagpur And Another Sarnath D. Sahoo For Petitioner App For Respondent CORAM : RAVI K. DESHPANDE & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 5th September, 2018 P.C. :
None ffor the Petner. Mr.HR.Dhumale,APP for State. S.O. to 2 weeks.
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