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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(3)(h) in The Mental Health Act, 1987

(h)the form and manner in which and the period within which an appeal against any order refusing to grant or renew a license or revoking a license shall be preferred and the fee payable in respect thereof under section 12;