Gujarat High Court
Shokathussain Mohammed Patel vs Khatunben Mohammedbhai Polara on 19 February, 2018
Author: Z.K.Saiyed
Bench: Z.K.Saiyed
C/CA/1926/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1926 of 2018
In CIVIL REVISION APPLICATION NO. 354 of 2017
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SHOKATHUSSAIN MOHAMMED PATEL....Applicant(s)
Versus
KHATUNBEN MOHAMMEDBHAI POLARA....Respondent(s)
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Appearance:
RAMESH N JADAV, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 19/02/2018
ORAL ORDER
Learned advocate for the applicant seeks permission to withdraw this application. Permission is granted. This application is disposed of as withdrawn.
(Z.K.SAIYED, J.) siddharth Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Feb 19 23:07:34 IST 2018