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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(2) in Kerala Veterinary and Animal Sciences University Act, 2010

(2)The person or persons directed to make an inspection or inquiry under sub-section (1) shall have access for that purpose, to the concerned institutions and premises and to such accounts or other records as may be necessary.