Bombay High Court
Ajay Piramal And 2 Ors vs Aleya S. Chinmulgund And 3 Ors on 13 June, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 896 OF 2013
In
SUITS 300 OF 2013
Ajay Piramal And 2 Ors ....Petitioner
V/S
Aleya S. Chinmulgund And 3 Ors ....Respondent
WITH SUITS NO. 300 OF 2013 Ajay Piramal And 2 Ors ....Plaintiff V/S Aleya S. Chinmulgund And 3 Ors ....Defendant WITH CHAMBER SUMMONS NO. 18 OF 2019 In SUITS 300 OF 2013 Ajay Piramal And 2 Ors ....Petitioner V/S Aleya S. Chinmulgund And 3 Ors ....Respondent Mr Akshay Doctor a/w Mr Aman Arora i/b Desai and Diwanji for Applicants / Plaintiffs Ms Nityoah Mehta a/w Ms Siddhi Vora i/b Nityoah Suneel and Associates for Defendant No 1 Mr Priyank Kapadia a/w Ms Mahafrin Mehta i/b M Mulla Associates for Defendant No 3 Mr Kunal Mehta i/b Crawford Bayley and Co for Respondent No 17 in NMS/896/2013 Page 1/2 ::: Uploaded on - 13/06/2019 ::: Downloaded on - 14/06/2019 05:41:19 ::: CORAM : B.P. COLABAWALLA, J DATE : 13th June, 2019 P.C. :
Heard CHS/18/2019 for some time.
Stand over to 25/06/2019.
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