Rajasthan High Court - Jodhpur
Sewa Singh vs Shri Sandeep Verma on 13 February, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1206/2022
Sewa Singh
----Petitioner
Versus
Shri Sandeep Verma
----Respondent
For Petitioner(s) : Mr. Mohan Singh Shekhawat
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 13/02/2023 Issue notice to the respondents No.2, 3 & 4.
(DR. PUSHPENDRA SINGH BHATI),J 140-Zeeshan (Downloaded on 16/02/2023 at 12:01:46 AM) Powered by TCPDF (www.tcpdf.org)