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Rajasthan High Court - Jodhpur

Sewa Singh vs Shri Sandeep Verma on 13 February, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                   S.B. Writ Contempt No. 1206/2022

                                   Sewa Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   Shri Sandeep Verma
                                                                                                   ----Respondent


                                   For Petitioner(s)         :    Mr. Mohan Singh Shekhawat



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 13/02/2023 Issue notice to the respondents No.2, 3 & 4.

(DR. PUSHPENDRA SINGH BHATI),J 140-Zeeshan (Downloaded on 16/02/2023 at 12:01:46 AM) Powered by TCPDF (www.tcpdf.org)