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Sushmita Dhillon vs Vijaydeep Singh Dhillon on 11 April, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.1616                                COURT NO.9                  SECTION XVI­A

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                                    Transfer Petition(Civil)     No.753/2023

     SUSHMITA DHILLON                                                        Petitioner(s)

                                                     VERSUS
     VIJAYDEEP SINGH DHILLON                                                 Respondent(s)

     (FOR ADMISSION and IA No.60747/2023­STAY APPLICATION)

     Date : 11­04­2023 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)
                                         Ms. Astha Sharma, AOR
                                         Mr. Srisatya Mohanty, Adv.
                                         Ms. Anju Thomas, Adv.
                                         Mr. Sanjeev Kaushik, Adv.
                                         Ms. Mantika Haryani, Adv.
                                         Mr. Shreyas Awasthi, Adv.
                                         Mr. Himanshu Chakravarty, Adv.
                                         Ms. Ripul Swati Kumari, Adv.
                                         Mr. Bhanu Mishra, Adv.
                                         Mr. Devvrat Singh, Adv.
                                         Ms. Muskan Surana, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court is convened through Video Conferencing.

Issue notice.

In the meanwhile, there shall be stay of further proceedings in HMA Petition No.892 of 2018 titled “Vijaydeep Singh Dhillon vs Smt. Sushmita Das @ Sushmita Dhillon” pending before the Principal Judge, Family Courts, Saket Courts (South Signature Not Verified Digitally signed by VISHAL ANAND East), New Delhi.

       (VISHAL ANAND)                                                    (PREETHI T.C.)
     ASTT. REGISTRAR­cum­PS                                            COURT MASTER (NSH)