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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(2) in The Punjab State Aid to Industries Rules, 1936

(2)On the basis of the applications made by the eligible unit and after calling for such further information as the Director of Industries may deem necessary, the loan to extent of 75 percentum of the permissible amount of loan may be granted.