Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 206 in Bihar Board's Miscellaneous Rules, 1958

206. Register to be kept.

- All valuables for which separate registers have not been prescribed will be entered in a register to be kept in manuscript in the form given in Rule 80(c) on page 25 of the Bihar Treasury Code, Volume I.Chapter-X Security of OfficersRules for taking security from Ministerial and Non-Gazetted OfficersNote. - Under Government Circular No. 13006-E dated the 21st September, 1981, the rules in this Chapter are applicable mutatis mutandis to all Departments of Government which have no special rules of their own on the subject herein dealt with.