Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Section 9] [Entire Act] Union of India - Subsection Section 9(b) in The Companies Act, 1956 (b)any establishment carrying on either the same or substantially the same activity as that carried on by the head office of the company; or
