Himachal Pradesh High Court
Pawan Thakur vs . State Of Hp & Anr. on 5 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Pawan Thakur Vs. State of HP & Anr.
CRMMO No. 80 of 2019 .
5.5.2022 Present: Mr. Sanjeev Kumar Suri, Advocate for the petitioner.
Mr. Shiv Pal Manhans, Additional Advocate General with M/s Yudhvir Singh Thakur & Bhupinder Singh Thakur, Dy. Advocates General for the respondent- State.
after two weeks.
r to As prayed for by learned counsel for the petitioner, list (Chander Bhusan Barowalia) Judge 5th May, 2022 (Guleria) ::: Downloaded on - 05/05/2022 20:08:30 :::CIS