Rajasthan High Court - Jodhpur
Opjs University, Churu vs State Of Rajasthan on 18 April, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14517/2018
Opjs University, Churu
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vikas Bijarnia
HON'BLE DR. JUSTICE NUPUR BHATI
Order 18/04/2023 Issue fresh notice to respondent Nos. 3 and 4, returnable within four weeks.
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