Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Opjs University, Churu vs State Of Rajasthan on 18 April, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                   S.B. Civil Writ Petition No. 14517/2018

                                   Opjs University, Churu
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Vikas Bijarnia



                                                   HON'BLE DR. JUSTICE NUPUR BHATI

Order 18/04/2023 Issue fresh notice to respondent Nos. 3 and 4, returnable within four weeks.

(DR.NUPUR BHATI),J surabhii/62- (Downloaded on 18/04/2023 at 11:24:51 PM) Powered by TCPDF (www.tcpdf.org)