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[Cites 0, Cited by 0] [Section 306(3)] [Section 306] [Entire Act]

State of Uttar Pradesh - Subsection

Section 306(3)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)relates to the trade or business carried on within the land or building upon which such advertisement is exhibited or to any sale or letting of such land or building or any effects therein, or to any sale, entertainment or meeting to be held upon or in the same;