Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(3) in The Delhi Excise Act, 2009 (3)It shall come into force on such [date] [Came into force on 4-10-2010, Vide Notification No. F-10(5)/Fin(T&E)/2009-10/SSF/103, dated 4th October, 2010] as the Government may, by notification in the official Gazette, appoint.
