Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 82 in The West Bengal Motor Vehicles Rules, 1989 82. No person shall simultaneously hold membership of the State Transport Authority and the Regional Transport Authority or of more than one Regional Transport Authority.
