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[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 298(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)retain a corpse on any premises without burning, burying or otherwise lawfully disposing it of, for so long a time after death as to create a nuisance.