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[Cites 0, Cited by 2] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(4) in The Gujarat Co-Operative Societies Act, 1961

(4)Any society aggrieved by the admission of a member under sub-section (2) or any person aggrieved by the decision of the society refusing him its membership under subsection (3) may appeal to the Registrar.