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Calcutta High Court

Sri Manoj Jayaswal vs The O/L & Anr on 1 September, 2016

ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA

                      Civil Appellate Jurisdiction

                           ORIGINAL SIDE

                           ACO 79 of 2016
                         APOT 217 of 2016
              M/S PATHBREAKING PROJECTS LTD (IN LIQN)
                                And
                       SRI MANOJ JAYASWAL
                                -Vs-
                           The O/L & ANR.


                          ACO No. 81 of 2016
                         APOT No. 219 of 2016
                          CP No. 1130 of 2014
              M/S PATHBREAKING PROJECTS LTD (IN LIQN)
                                 -And-
                  M/S CORPORATE ISPAT ALLOYS LTD.
                                  -Vs-
                           The O/L & ANR.

                          ACO No. 90 of 2016
                         APOT No. 248 of 2016

              M/S PATHBREAKING PROJECTS LTD. (IN LIQN)
                              -And-
                         MANOJ JAYASWAL
                               -Vs-
                          The O/L & ANR


                         ACO No. 93 of 2016
                        APOT No. 257 of 2016
                         CP No. 555 of 2014
              M/S PATHBREAKING PROJECTS LTD (IN LIQN)
                               -And-
                       SRI MANOJ JAYASWAL
                                -Vs-
                           The O/L & ANR.

                         ACO No. 94 of 2016
                        APOT No. 259 of 2016
                         CP No. 555 of 2014
              M/S PATHBREAKING PROJECTS LTD (IN LIQN)
                               -And-
                       SRI MANOJ JAYASWAL
                                VS.
                          THE O/L & ANR.

                          ACO 103 of 2016
                          APOT 218 of 2016
                                          2
                                  ACO 100 of 2016
                                  ACO 80 of 2016
                                  ACO 95 of 2016
                                  ACO 96 of 2016
                                  ACO 97 of 2016
                                  ACO 98 of 2016
                                  ACO 99 of 2016

                      M/S PATHBREAKING PROJECTS LTD (IN LIQN)
                                        And
                               SRI MANOJ JAYASWAL
                                        -Vs-
                                   The O/L & ANR.

                                ACO No. 109 of 2016
                                APOT No. 218 of 2016
                                CP No. 1130 of 2014

                      M/S PATHBREAKING PROJECTS LTD (IN LIQN)
                                      -And-
                               SRI MANOJ JAYASWAL
                                       VS.
                                  THE O/L & ANR.

                                ACO No. 110 of 2016
                                APOT No. 218 of 2016
                                 CP No. 1130 of 2014

                      M/S PATHBREAKING PROJECTS LTD (IN LIQN)
                                      -And-
                               SRI MANOJ JAYASWAL
                                       VS.
                                  THE O/L & ANR.




BEFORE:

The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 1st September, 2016.

Mr. Appearance:

Mr.Pratap Chatterjee, Sr. Adv.
Mr. M. S. Tiwari, Adv. Mr. Ravindra Tiwari, Adv. Mr. Arpita Saha, Adv. Mr. S. N. Mitra, Sr. Adv. Mr. R. Banerjee, Adv. Ms. S. Datta, Adv.
..for CIAL [ In ACO 95 of 2016] 3 Mr. Aniruddha Roy, Adv.
Ms. S. Ray, Adv.
...for CPL [ in ACO 80 of 2016] Mr. Debnath Ghosh, Adv.
Mr. V. Kedia, Adv.
[ in ACO 109 of 2016 and ACO 110 of 2016] Mr. Rishav Banerjee, Adv.
In ACO 96 of 2016 Mr. Ratnanko Banerjee, Sr. Adv.
Ms. Dwidhiti Bhaduri, Adv.
Mr. Sutanu Chakrabarti, Adv.
Mr. D. Dey, Adv.
Mr. S. Laha, Adv.
Ms. Rashmi Kedia, Adv.
Mr. Rajesh Dutta, Adv. Mr. S. K. Datta, Adv.
Mr. U. Mukherjee, Adv.
Ms. Ruma Sikdar, Adv.
...for the O/L. Mr. Mainak Bose, Adv. Mr. Kallol Saha, Adv. Mr. U. Pramanik, Adv. [for Sarojini Engineering Works Pvt. Ltd., in Item no.9] The Court : By consent of the parties, let the matters be listed on 5th September, 2016, but the matter being ACO 103 of 2016 with APOT 218 of 2016 should be at the top of the list.
(GIRISH CHANDRA GUPTA, ACJ.) (ARINDAM SINHA, J.) sm