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Supreme Court - Daily Orders

Hem Lal Sahu vs The State Of Madhya Pradesh Now ... on 28 August, 2023

Bench: C.T. Ravikumar, Sudhanshu Dhulia

     ITEM NO.6                             COURT NO.13                SECTION II-C

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CRIMINAL) Diary No.25947/2023

     (Arising out of impugned final judgment and order dated 16-09-2014
     in CRLA No. 1408/2000 passed by the High Court of Chhatisgarh at
     Bilaspur)

     HEM LAL SAHU                                                      Petitioner(s)

                                                    VERSUS

     THE STATE OF MADHYA PRADESH                                       Respondent(s)

     (IA No. 129654/2023 - CONDONATION OF DELAY IN FILING
     IA No. 129656/2023 - EXEMPTION FROM FILING O.T.)

     Date : 28-08-2023 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)                Mrs. Pragya Baghel, AOR
                                      Ms. Shrika Gautam, Adv.
                                      Ms. Charu Nirula, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter(s) stands adjourned by two weeks at the instance of the learned counsel for the petitioner.

     (VIJAY KUMAR)                                                  (MATHEW ABRAHAM)
     COURT MASTER (SH)                                              COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Vijay Kumar
Date: 2023.08.28
16:17:59 IST
Reason: