Calcutta High Court (Appellete Side)
Br 2017 vs Howrah Municipal Corporation & Ors on 21 August, 2017
Author: Arijit Banerjee
Bench: Arijit Banerjee
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113 21.8. W.P. 19663 (W) of 2017
Padmanav Dhal
BR 2017 -Versus
Howrah Municipal Corporation & Ors.
Mr. Arindam Banerjee,
Mr. S. Ghosh,
Mr. Nikunja Berlia,
Ms. Tanuka Basu .... For the petitioner
Mr. Susanta Pal,
Mr. Prabir Kr. Ray .... For the State
Mr. Sankar Sen Sarkar ,
.... For respondent no. 10
Mr. Mahendra Prasad Gupta Mr. Ganesh Prasad Shaw , Mr. Animesh Paul, Mr. Ayan Mitra ... for respondent no.7 and 8 Affidavit of service filed in Court today be kept with the record.
Accommodation is sought for on the ground of Mr. Bihani, learned counsel for the Howrah Municipal Corporation. On the last occasion also adjournment was obtained on the same ground.
The matter is peremptorily fixed for hearing on 23rd August, 2017 when it will be listed under the same heading at the same position.
( Arijit Banerjee, J. ) 2