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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(3) in A.P.J. Abdul Kalam Technological University Act, 2015

(3)Notwithstanding anything contained in this Act and the Statutes, Ordinances or Regulations made thereunder, any student who immediately prior to the date of commencement of this Act studying for a degree in Engineering in any of the Universities specified in the Schedule to this Act be conferred degrees in Engineering of the respective Universities if he qualifies in such examination.