16. Construction of new [field-channel] [These words were substituted for the words 'water-courses' by Gujarat 6 of 1984, section 3.] by private arrangement.
- Any person may, with the permission of a Canal-officer duly empowered to grant such permission, construct a new [field-channel] [These words were substituted for the words 'water-courses' by Gujarat 6 of 1984, section 3.] if he has obtained the consent of the holder of the land required therefor.
