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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(1)(i) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(i)establishing linkages with voluntary workers and organizations to facilitate rehabilitation and social reintegration of juveniles and to ensure the necessary followup;