Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(9) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016 (9)'development area' means the area or group of areas declared to be a development area under sub-section (l) of section 3 of this Act;
