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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(5) in The Tamil Nadu Ancient and Historical Monument and Archaeological Sites and Remains Act, 1966

(5)A person who complains that the power of search mentioned in sub-section (4) has been vexatiously or improperly exercised may address his complaint to the Government and the Government shall pass such order and may award such compensation, if any, as appears to it to be just.