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Union of India - Section

Section 10 in The Khadi And Village Industries Commission Act, 1956

10. The Bill seeks to achieve the above objects.

- Gazette of India, 9-12-1986, Pt. II, Section 2, Ext., p. 9 (No. 60).[25th September, 1956.]An Act to provide for the establishment of a Commission for the development of Khadi and Village Industries and for matters connected therewith.BE it enacted by Parliament in the Seventh Year of the Republic of India as follows:--