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State of Uttar Pradesh - Section

Section 120 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

120.

Before making an order under sub-rule (4) of rule 119 the Assistant Collector shall ensure-
(i)that necessary entries in the register in Z.A. Form 50 has been made, and
(ii)that the procedure prescribed in rule 121 has been duly observed.