Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Gujarat - Section Section 40 in The Bombay Shops and Establishments Act, 1948 40. Ventilation. - The premises of every establishment shall be ventilated in accordance with such standards and by such methods as may be prescribed.
