Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(7)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)[ to get elected as [***] [Sub-clause (ii) substituted by Maharashtra 31 of 2006 Section 2(a)(ii) dated 1st August, 2006.] a chairperson of any the Committees of the Council;] ]