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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(3)All the matters in a meeting shall be decided by majority of votes of the members present and in the case of equality of votes, the person presiding over such meeting, shall have a casting vote.